Bijay Prasad Bhagat And Others vs Unknown
2022 Latest Caselaw 6540 Ori

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.P.(C) No.10546 of 2007

            Bijay Prasad Bhagat and others           ....              Petitioner(s)
                                                            Mr.D.P.Dhal,Adv.


                                          -versus-

                                                     ....        Opposite Party(s)
            Rameswar Prasad Bhagat and                       Mr.D.P.Mohanty,Adv.
            others

                     CORAM:
                     JUSTICE BISWANATH RATH
                                  ORDER

14.11.2022 Order No. 22 1. Heard in part.

2. Put up this matter on 16.11.2022 for further hearing.

3. Parties are directed to produce copy of the plaint as well as the judgment in Title Suit involved and the Title Appeal on the next date.

(Biswanath Rath) Judge