Bhagabat Lal vs Gopi @ Gopabandhu Lal And Others
2022 Latest Caselaw 6442 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.A. No.352 of 2014


              Bhagabat Lal                                    ....      Appellant
                                           Mr. B. M. Pattnaik-2, Advocate
                                      -versus-
              Gopi @ Gopabandhu Lal and others     ....        Respondents
                                                                    None

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE M. S. RAMAN

                                           ORDER

Order No. 09.11.2022

02. 1. When asked about the maintainability of the present writ appeal, learned counsel for the Appellant seeks time to place a judgment before the Court.

2. At his request, list on 12th January, 2023.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge M. Panda