Purna Ch. Sahoo And Others vs State Of Odisha And Others
2022 Latest Caselaw 6379 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.11579 of 2021

            Purna Ch. Sahoo and others                 ....          Petitioners
                                                      Mr. A.K. Patra, Advocate
                                          -versus-
            State of Odisha and others                ....    Opposite Parties
                                              Mr. Debakanta Mohanty, A.G.A.
             CORAM:
             THE CHIEF JUSTICE
             JUSTICE M.S. RAMAN

                                          ORDER

Order No. 03.11.2022

02. In view of the judgment of this Court dated 29th September, 2021 in W.P.(C) No.10726 of 2021 (Nabin Kumar Singh v. State of Odisha), the present writ petition is dismissed.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Guin