Sonu Agrawal vs State Of Odisha
2022 Latest Caselaw 6378 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLREV No. 615 of 2017

            Sonu Agrawal                          ....                     Petitioner


                                                            Mr. S.R.Mohapatra,
                                                                      Advocate
                                             -Versus -
            State of Odisha                        ....               Opposite Party
                                                                   Mr. P. Tripathy,
                                                       Additional Standing Counsel

                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

ORDER_ 03.11.2022

Order No. 1. This matter is taken up through hybrid mode.

7.

2. Hearing is concluded. Judgment reserved.

(Sashikanta Mishra) Judge

BC Tudu