Commissioner Of Central Excise vs M/S. Konark Met. Coke Ltd
2022 Latest Caselaw 6315 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           OTAPL No. 1 of 2007



                  Commissioner of      Central Excise, ....                  Appellant
                  Customs    and       Service   Tax,
                  Bhubaneswar
                                                     Mr. Choudhury Satyajit Mishra
                                                           Senior Standing Counsel
                                               -versus-
                  M/s. Konark Met. Coke Ltd.                 ....          Respondent
                                                         Mr. R. Raghavan Advocate
                                               along with Mr. J. Mohanty, Advocate

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE M.S. RAMAN
                                              ORDER

Order No. 02.11.2022

37. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S.K. Jena/Secy.