Arjun Santa vs State Of Odisha
2022 Latest Caselaw 6250 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    JCRLA NO.45 OF 2011

                  Arjun Santa                           ....          Appellant
                                             Mr.Santosh Kumar Nanda, Advocate
                                              -versus-

                  State of Odisha                        ....         Respondent
                                                           Mr.S.K. Nayak, AGA

                            CORAM:
                            MR. JUSTICE D.DASH
                            Dr. JUSTICE S.K. PANIGRAHI
                                         ORDER

01.11.2022 Order No.

06. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr.Santosh Kumar Nanda learned counsel for the Appellant and Mr. S.K. Nayak learned Additional Government Advocate.

3. Hearing being concluded; Judgment is reserved.

(D. Dash), Judge.

(Dr.S.K.Panigrahi), Judge.

Gitanjali