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Dr. Anupama Satapathy vs State Of Odisha And Others
2022 Latest Caselaw 6235 Ori

Citation : 2022 Latest Caselaw 6235 Ori
Judgement Date : 1 November, 2022

Orissa High Court
Dr. Anupama Satapathy vs State Of Odisha And Others on 1 November, 2022
               IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P (C) No. 41277 of 2021

Dr. Anupama Satapathy                  .....                                   Petitioner
                                                                  Mr. P.K. Mishra, Adv.
                                       Vs.
State of Odisha and others             .....                            Opposite Parties
                                                                     Mr. S. Nayak, ASC
              CORAM:
                  DR. JUSTICE B.R. SARANGI

                                               ORDER

01.11.2022 Order No. This matter is taken up through hybrid mode.

10.

2. None appears for the petitioner at the time of call.

3. Mr. S. Nayak, learned Additional Standing Counsel appearing for the State-Opposite Parties contended that the matter is covered by the judgment of this Court in the case of All Orissa Govt. ITI. Part-Time Guest Instructor's Association and others v. Director General of Employment and Training, Ministry of Labour and Employment, Govt. of India and others (WPC (OAC) No.2480 of 2015 disposed of 12.11.2021).

4. List after four weeks.




                                                           (DR. B.R. SARANGI)
Ashok                                                            JUDGE





 

 
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