Twinkle Sen vs State Of Odisha And Others
2022 Latest Caselaw 2722 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No.32984 of 2021

              Twinkle Sen                            ....            Petitioner
                                                    Mr. Manas Pati, Advocate
                                        -versus-
              State of Odisha and others         ....      Opposite Parties.
                                    Mr. B.K. Mohanty, S.S. Rao, Advocates
                                                 (for opposite party No.2)

                   CORAM: MR. JUSTICE S. K. PANIGRAHI

Order                                   ORDER
No.                                    19.05.2022

06. 1. This matter is taken up through hybrid mode.

2. Heard learned counsel for the petitioner and learned counsel for the opposite party No.2.

3. Hearing concluded. Judgment/order reserved.

4. Learned counsel for the opposite party No.2 files certain documents, which be kept on record.

(S. K. Panigrahi) Judge pcd