Prasanta Kumar Das vs State Of Odisha And Others
2022 Latest Caselaw 2666 Ori

Citation : 2022 Latest Caselaw 2666 Ori
Judgement Date : 17 May, 2022

Orissa High Court

Prasanta Kumar Das vs State Of Odisha And Others on 17 May, 2022

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P.(C) No.25280 of 2019


             Prasanta Kumar Das                       ....             Petitioner
                                     Dr. J. K. Lenka and associates, Advocates
                                         -versus-
             State of Odisha and others               ....      Opposite Parties
                                                       Mr. P. K. Muduli, AGA

                       CORAM:
                       THE CHIEF JUSTICE
                       JUSTICE R. K. PATTANAIK

                                        ORDER

17.05.2022 Order No.

08. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge M. Panda

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