The Divisional Manager vs Sabita Mohapatra And Another
2022 Latest Caselaw 2581 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.365 of 2020

                   The Divisional Manager, New India      ....          Appellant
                   Assurance Co. Ltd.
                                                    Mrs. B. Khadenga, Advocate
                                             -versus-
                   Sabita Mohapatra and another           ....       Respondents
                              Mr. B.N. Samantaray, Advocate for Respondent No.1

                               CORAM:
                               JUSTICE B. P. ROUTRAY

                                              ORDER

12.05.2022 Order No. I.A. No.573 of 2020

03. 1. Filing of the certified copy of the impugned judgment is dispensed with, for the same is filed in connected appeal, i.e, MACA No.366 of 2020.

2. I.A is disposed of.

I.A. No.891 of 2020

3. In absence of any delay, the I.A. is disposed of.

MACA No.365 of 2020

4. List this matter on 18th July, 2022 along with MACA No.366 of 2020 and MACA No.511 of 2020 & MACA No.512 of 2020.

( B.P. Routray) Judge

B.K. Barik