Dr. Rita Rani Sahoo vs State Of Odisha And Others
2022 Latest Caselaw 2559 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               W.P.(C) No.5774 of 2022
              Dr. Rita Rani Sahoo                      ....            Petitioner

                                                      Mr. A. Mishra, Advocate
                                           -versus-

              State of Odisha and others               ....    Opposite Parties
                                                        Mr. S.K. Samal, AGA

                                           Mr. Jayanta Rath, Senior Advocate
                                             (for opposite party Nos.3 and 4)

                                                      Mr. K.A. Guru, Advocate
                                                               (for intervener)

                          CORAM: MR. JUSTICE S.K. PANIGRAHI
                                         ORDER

11.05.2022 Order No.

07. 1. The matter is taken up through hybrid mode.

2. Heard Mr. A. Mishra, learned counsel for the petitioner, learned counsel for the State, learned Senior Advocate for opposite party Nos. 3 and 4 and Mr. K.A. Guru, learned counsel for the intervener.

3. Hearing concluded. Judgment reserved.

(S.K. Panigrahi) Judge

pcd