Ashok Kumar Sundaray And Another vs State Of Odisha
2022 Latest Caselaw 2470 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         CRLMC No.2230 of 2021

                       Ashok Kumar Sundaray and another       ....             Petitioners
                                                           Mr. A. Mohanty, Sr. Advocate

                                                    -Versus-

                       State of Odisha                        ....       Opposite Party
                                                   Mr. Bibekananda Bhuyan, ASC (OPID)


                                CORAM:
                                JUSTICE R.K. PATTANAIK

                                                ORDER

Order No.                                     06.05.2022

 06.              1.       Mr. Mohanty, learned Senior Advocate appearing for the

petitioners prays for some time to procure certain documents like agreement etc. for the purpose of hearing. It is also submitted by Mr. Mohanty that as against one of the judgments of this Court vis- à-vis the subject matter, the State has appealed to the Supreme Court which is listed on 13th May, 2022 outcome of which might decide the fate of the present case.

2. Considering the above submission, the matter is adjourned to 24th June, 2022.

(R.K. Pattanaik) Judge

KC Bisoi