Bibha Tandi And Others vs State Of Odisha
2022 Latest Caselaw 2444 Ori

Citation : 2022 Latest Caselaw 2444 Ori
Judgement Date : 5 May, 2022

Orissa High Court

Bibha Tandi And Others vs State Of Odisha on 5 May, 2022

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     CRLA No.49 of 2004

            Bibha Tandi and others                 ....           Appellants
                                                   Mr. N.C. Pati, Advocate
                                  Mr. S. Panda, Advocate for Appellant No.5
                                       -versus-
            State of Odisha                        ....          Respondent
                                                       Mr. J. Katikia, AGA
                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE R. K. PATTANAIK
                                       ORDER

05.05.2022 Order No.

31. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge

TUDU

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