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The Manager (Claims) vs Sk. [email protected] Lalo And Another
2022 Latest Caselaw 2442 Ori

Citation : 2022 Latest Caselaw 2442 Ori
Judgement Date : 5 May, 2022

Orissa High Court
The Manager (Claims) vs Sk. [email protected] Lalo And Another on 5 May, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            FAO No.703 of 2020

                   The Manager (Claims), M/s.Shriram          ....          Appellant
                   General Insurance Company Limited
                                                           Mr. A.A. Khan, Advocate
                                           -versus-
                   Sk. [email protected] Lalo and another       ....      Respondents
                               Mr. K. Panigrahi, Advocate for Respondent No.1

                               CORAM:
                               JUSTICE B. P. ROUTRAY

                                               ORDER

05.05.2022 Order No. I.A. No.773 of 2020

02. 1. Since the certified copy of the impugned judgment has been filed in the connected FAO No.704/2020, the filing of the same in the present appeal is dispensed with.

2. I.A. is disposed of.

FAO No.703 of 2020

3. List this mater on 11th May, 2022.

( B.P. Routray) Judge

B.K. Barik

 
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