Uttam Kerketta vs Secretary To Govt. Revenue &
2022 Latest Caselaw 2439 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WPC (OAS) No.29 of 2015

                    Uttam Kerketta                  ......              Petitioner
                                                     Mr. S.K. Purohit, Advocate
                                         -versus-

                    Secretary to Govt. Revenue &
                    Disaster Management Department
                    and others                   ......            Opposite Parties
                                                             Mrs. S. Patnaik, AGA

                                 CORAM:
                                 JUSTICE C.R. DASH
                                        ORDER

5.05.2022 Order No.

01. 1. This matter is taken up through hybrid mode.

2. Heard.

3. It is submitted by Mr. S.K. Purohit, learned counsel for the Petitioner that in some of the similar matters judgment has been reserved by the coordinate Bench.

4. In view of such fact, list this matter after delivery of judgment in those cases.

(C.R. Dash) Judge Murmu