Abdul Kasim Shaikh @ Sk. Abdul vs State Of Odisha & Ors
2022 Latest Caselaw 2044 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    W.P.(C) No.4872 of 2022


                 Abdul Kasim Shaikh @ Sk. Abdul          ....            Petitioners
                 Kasim
                                                                Mr. S.K. Tripathy,
                                                                        Advocate
                                             -versus-

                 State of Odisha & Ors.                  ....     Opposite Parties
                                                           Mr. R.P. Mahapatra,
                                          Addl. Govt. Adv. for the O.Ps.1, 3 & 5
                                                           None for O.Ps.2 & 4


                           CORAM:
                           JUSTICE BISWANATH RATH
                                            ORDER

30.03.2022 Order No.

02. 1. None appears for the Union of India at the time of call.

2. To consider the applicability of judgment already delivered by this Court on the selfsame issue, this matter stands adjourned to next Tuesday (5th April, 2022)

3. List this matter on 5th April, 2022.

(Biswanath Rath) Judge Ayaskanta Jena