Sunita Padhi vs Orissa High Court And Others
2022 Latest Caselaw 1816 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.P.(C) No. 8898 of 2018



                   Sunita Padhi                             ....           Petitioner
                                                                          In person
                                              -versus-
                   Orissa High Court and Others          ....     Opposite Parties
                                     Mr. P.K. Muduli, Addl. Government Advocate


                   CORAM:
                   THE CHIEF JUSTICE
                   JUSTICE A.K. MOHAPATRA


                                              ORDER

Order No. 14.03.2022

14. 1. Heard the Petitioner in person and Mr. P.K. Muduli, learned Additional Government Advocate for the Opposite Parties.

2. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(A.K. Mohapatra) Judge S.K. Jena/P.A