Indrajit Sengupta And Another vs State Of Odisha And Others
2022 Latest Caselaw 1793 Ori

Citation : 2022 Latest Caselaw 1793 Ori
Judgement Date : 11 March, 2022

Orissa High Court

Indrajit Sengupta And Another vs State Of Odisha And Others on 11 March, 2022

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                CRLMC No.2240 of 2009

               Indrajit Sengupta and another           ....             Petitioners
                                                        Mr. S.K. Dalai, Advocate
                                            -Versus-
               State of Odisha and others              ....        Opposite Parties
                                                             Mrs. S. Patnaik, AGA

                        CORAM:
                        JUSTICE R.K. PATTANAIK

                                        ORDER

Order No. 11.03.2022

25. Hearing concluded. Judgment is reserved.

(R.K. Pattanaik) Judge

KC Bisoi

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