Kartik Prasad Jena vs State Of Odisha And Others
2022 Latest Caselaw 1789 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.10034 of 2021
              Kartik Prasad Jena                        ....            Petitioner

                                                      Mr. S.N. Patnaik, Advocate
                                           -versus-
              State of Odisha and others                ....      Opposite Parties

                                                           Mr. S.K. Samal, AGA

                         CORAM:JUSTICE S.K. PANIGRAHI
                                         ORDER

Order No. 11.03.2022

03. 1. The matter is taken up through hybrid mode.

2. Learned counsel for the petitioner files written note of submission as well as some judgment. The same be kept on record.

3. Learned counsel for the State is directed to file their written note of submission by 14.03.2022.

4. List this matter on 15.03.2022.

(S.K. Panigrahi) Judge pcd