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Chief Engineer (Ez Ii) vs Karunakar Mohanty
2022 Latest Caselaw 1776 Ori

Citation : 2022 Latest Caselaw 1776 Ori
Judgement Date : 10 March, 2022

Orissa High Court
Chief Engineer (Ez Ii) vs Karunakar Mohanty on 10 March, 2022
                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 ARBA No.14 Of 2020
                                (Through hybrid mode)

           Chief Engineer (EZ II), Central        ....            Appellants
           Public Works Department, Patnam
           Bihar and others
                                                       Mr. P.K. Parhi, ASG

                                      -versus-

           Karunakar Mohanty                      ....           Respondent

CORAM: JUSTICE ARINDAM SINHA Order ORDER No. 10.03.2022

3. 1. Mr. Parhi, learned advocate, Assistant Solicitor General appears on behalf of applicants in support of the application for condonation of delay. He submits, impugned judgment is dated 16th November, 2019 and the appeal was presented on 4th August, 2020.

2. Issue notice along with this order on opposite party. Applicants will put in requisites.

3. List on 31st March, 2022.

4. In event requisites are not put in the appeal is likely to be dismissed.

(Arindam Sinha) Judge Sks

 
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