Guru @ Gura Gouda vs State Of Orissa
2022 Latest Caselaw 1751 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   JCRLA No.85 of 2006

              Guru @ Gura Gouda                            ....         Appellant
                                                       Mr. S.C. Mekap, Advocate
                                           -versus-
              State of Orissa                              ....      Respondent
                                Mr. J. Katikia, Additional Government Advocate
                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE R.K. PATTANAIK
                                           ORDER

Order No. 09.03.2022

09. Hearing is concluded and judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Guin