Bhuban Mohan Behera vs State Of Odisha And Another
2022 Latest Caselaw 1744 Ori

               IN THE HIGH COURT OF ORISSA dgAT CUTTACK

                              W.P.(C) No.3617 of 2022
             Bhuban Mohan Behera                   ....              Petitioner

                                                   Mr. S. Swain, Advocate
                                       -versus-
             State of Odisha and another           ....          Opposite Party

                                                     Mr. S.K. Samal, AGA
                                                           (for O.P. No.1)

                                       Mr. P.K. Mohanty, Senior Advocate
                                                          (for the OPSC)


                         CORAM:JUSTICE S.K. PANIGRAHI
                                       ORDER

09.03.2022 Order No.

03. 1. This matter is taken up through hybrid mode.

2. Heard Mr. S. Swain, learned counsel for the petitioner, Mr. S.K. Samal, learned Addl. Government Advocate and Mr. P.K. Mohanty, learned Senior Advocate appearing for the Odisha Public Service Commission.

3. Hearing concluded. Judgment is reserved.

4. Written note of submissions, if any, be filed the parties within a week.

(S.K. Panigrahi) Judge

pcd