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Divisional Manager vs Sri Dinabandhu Sahu And Others
2022 Latest Caselaw 1697 Ori

Citation : 2022 Latest Caselaw 1697 Ori
Judgement Date : 7 March, 2022

Orissa High Court
Divisional Manager vs Sri Dinabandhu Sahu And Others on 7 March, 2022
                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        MACA No.273 of 2020
                  Divisional Manager, M/s.Oriental          ....          Appellant
                  Insurance Co. Ltd.
                                                         Mr. G.P. Dutta, Advocate
                                            -versus-
                  Sri Dinabandhu Sahu and others         ....      Respondents
                              Mr. S.B. Das, Advocate for Respondent Nos.1 to 3

                              CORAM:
                              JUSTICE B. P. ROUTRAY

                                            ORDER

07.03.2022 Order No.

07. 1. Heard Mr. G.P. Dutta, learned counsel for the Appellant-

Insurance Company and Mr. S.B. Das, learned counsel for the claimants-Respondent Nos.1 to 3.

2. Hearing is concluded and judgment reserved.

( B.P. Routray) Judge

B.K. Barik

 
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