Makardhwaj Barik vs Sachidananda Barik And Others
2022 Latest Caselaw 1677 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No. 21421 of 2011

                        Makardhwaj Barik                        .....      Petitioner
                                               Mr.Santosh Ku. Pattnaik, Advocate
                                                -versus-
                        Sachidananda Barik and others           ....    Opp. Parties
                                                              B.R. Barik, Advocate
                                                         (For Opposite Party No.1)

                              CORAM:
                              JUSTICE K.R. MOHAPATRA
                                                 ORDER

       Order No.                                04.03.2022

          14.      1.       This matter is taken up through Hybrid mode.

2. This writ petition has been filed challenging legality and propriety of judgment dated 23rd May, 2011 passed by learned Member, State Cooperative Tribunal, Odisha, Bhubaneswar in T.A. No.41 of 2010.

3. Learned counsel for the Petitioner submits that he has no instruction in the matter.

4. Accordingly, the writ petition is dismissed for non- prosecution.

(K.R. Mohapatra) Judge

s.s.satapathy