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Surendranath Sahoo vs Phulbani Municipality
2022 Latest Caselaw 1658 Ori

Citation : 2022 Latest Caselaw 1658 Ori
Judgement Date : 3 March, 2022

Orissa High Court
Surendranath Sahoo vs Phulbani Municipality on 3 March, 2022
                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     C.M.P. No.295 of 2021

                 Surendranath Sahoo                     ....        Petitioner(s)
                                                                 Mr. R.K. Rout,
                                                                      Advocate

                                            -versus-

                 Phulbani Municipality                  ....     Opposite Party(s)



                              CORAM:
                              JUSTICE BISWANATH RATH


                                           ORDER

03.03.2022 Order No.

05. 1. Mr. Rout, learned counsel for Petitioner is directed to provide a copy of the judgment he is relying on presently, on the next date.

2. List this matter on Tuesday (8th February, 2022).

(Biswanath Rath) Judge

Ayaskanta Jena

 
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