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Public Information Officer vs Registrar
2022 Latest Caselaw 2864 Ori

Citation : 2022 Latest Caselaw 2864 Ori
Judgement Date : 24 June, 2022

Orissa High Court
Public Information Officer vs Registrar on 24 June, 2022
                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No.12922 OF 2022
                       Public Information Officer, Odisha               Petitioners
                       and another
                                                          Mr. Suvashish Pattnaik,
                                                  Additional Government Advocate
                                                 -versus-
                       Registrar, Odisha State Information      .... Opp. Parties
                       Commission, Bhubaneswar and
                       another



                             CORAM:
                             JUSTICE K.R. MOHAPATRA
                                          ORDER
      Order No.                         24.06.2022
        1.        1.       This matter is taken up through hybrid mode.

2. Mr. Suvashish Pattnaik, learned Additional Government Advocate for the Petitioner prays for an adjournment to verify the judgment rendered by this Court on this issue.

3. Put up this matter on 30th June, 2022, as prayed for.

(K.R. Mohapatra) Judge bks

 
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