Kashinath Das And Others vs Unknown
2022 Latest Caselaw 2848 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                              CONTC No.983 of 2018
                              (Through hybrid mode)

            Kashinath Das and others                ....                 Applicants

                                          Mr. Dillip Kumar Mohapatra, Advocate
                                          -versus-

            Neelambar Mishal                        ....        Alleged Contemner


                      CORAM: JUSTICE ARINDAM SINHA
                                       ORDER

Order No.                              23.06.2022
  01.       1.      Mr. Mohapatra, learned advocate appears on behalf of

applicants and submits, there has been willful and deliberate violation

of judgment dated 6th October, 2009, passed in his client's writ

petition, allowing it. He submits, office of alleged contemner sought to

avoid compliance by initiating several proceedings.

2. Issue notice along with this order on alleged contemner by

registered post/speed post with A.D. Applicants will put in requisites.

3. List on 14th July, 2022.

(Arindam Sinha) Judge Prasant