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Hadu @ Hada Gond vs State Of Odisha
2022 Latest Caselaw 2845 Ori

Citation : 2022 Latest Caselaw 2845 Ori
Judgement Date : 23 June, 2022

Orissa High Court
Hadu @ Hada Gond vs State Of Odisha on 23 June, 2022
                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  JCRLA No.15 of 2017
                              Hadu @ Hada Gond                          ....           Appellant
                                                       Ms. Subhalata Choudhury along with
                                                           Mr. Sarbeswar Behera, Advocate
                                                       -versus-
                              State of Odisha                           ....         Respondent
                                     Mrs. Saswata Pattnaik, Additional Government Advocate

                                        CORAM:
                                                  SHRI JUSTICE S. TALAPATRA
                                                  SHRI JUSTICE B. P. ROUTRAY
                                                     ORDER

23.6.2022 Order No.

06. 1. The matter is taken up through Hybrid mode.

2. Heard Mr. S. Behera on behalf of Ms. S. Choudhury, learned counsel appearing for the Appellant as well as Mrs. S. Pattnaik, learned Additional Government Advocate for State.

3. Hearing concluded. Judgment reserved.

( S. Talapatra) Judge

( B.P. Routray) Judge C.R. Biswal / M.K.Panda

 
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