Pravasini Mohanty vs State Of Odisha And Others
2022 Latest Caselaw 2838 Ori

Citation : 2022 Latest Caselaw 2838 Ori
Judgement Date : 23 June, 2022

Orissa High Court

Pravasini Mohanty vs State Of Odisha And Others on 23 June, 2022

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 RVWPET No. 140 of 2022

             Pravasini Mohanty                  ....                  Petitioner
                                             Mr. S.K, Pattanaik, Sr. Advocate
                                          -versus-

             State of Odisha and others         ....          Opposite Parties
                                                     Mr. S.S. Pradhan, AGA


                               CORAM: JUSTICE V. NARASINGH

                                       ORDER

23.06.2022 Order No.

01. 1. This matter is taken up through hybrid mode.

2. The judgment is pronounced in the open Court vide separate sheets.

(V. NARASINGH) Judge Santoshi

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