Rajkishor Pradhan vs State Of Odisha & Others
2022 Latest Caselaw 2834 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.C(TAC) No.35 of 2014

            Rajkishor Pradhan                        ....             Petitioner

                                                   Mr. K.K.Swain,
                                                   Advocate


                                        -versus-
             State of Odisha & others             ....     Opposite Parties
                                               Mr. R.N.Acharya,
                                               Addl. Standing Counsel

                        CORAM:

                                  JUSTICE SASHIKANTA MISHRA
                                       ORDER

23.6.2022.

Order No.

05. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

3. Parties may file their brief note of submissions and memo of citations, if any.

(Sashikanta Mishra) AKB Judge

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