Subash Chandra Das vs State Of Orissa & Ors
2022 Latest Caselaw 3570 Ori

Citation : 2022 Latest Caselaw 3570 Ori
Judgement Date : 28 July, 2022

Orissa High Court

Subash Chandra Das vs State Of Orissa & Ors on 28 July, 2022

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              WPC(OAC) NO.3573 OF 2013

            Subash Chandra Das                   ....              Petitioner

                                                      Mr.D.Pattanayak, Adv.

                                      -versus-


            State of Orissa & ors.               ....       Opposite Party(s)

                                                         Mr.S.Ghosh, AGA

                      CORAM:
                      JUSTICE BISWANATH RATH
                                     ORDER

28.7.2022 Order No.

03. 1. This Writ Petition succeeds, vide judgment passed in separate sheet.

(Biswanath Rath) Judge

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