Rabindra Kumar Sahu vs State Of Odisha & Ors
2022 Latest Caselaw 3427 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WP(C) No. 13624 of 2022

            Rabindra Kumar Sahu                   ....                  Petitioner
                                                       Mr. K.K. Swain, Advocate
                                         - Versus -
            State of Odisha & Ors.                    ....        Opposite Parties
                                                             Mr. R.N. Acharya,
                                                   Standing Counsel for SM& E

                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

                                      ORDER

22.07.2022 Order No. 1. This matter is taken up through hybrid mode.

2.

2. Heard learned counsel for the petitioner and learned Addl. Standing Counsel for the State.

3. Hearing concluded and judgment reserved.

(Sashikanta Mishra) Judge A.K. Rana