Brij Mohan Somani vs State Of Odisha And Others
2022 Latest Caselaw 3289 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      CRLMC No.3130 of 2013

               Brij Mohan Somani                          ....             Petitioner
                                                      Mr. U.Ch. Mohanty, Advocate


                                              -Versus-


               State of Odisha and others                   ....      Opposite Parties
                                Mr. P.K. Muduli, Additional Government Advocate
                                                         Mr. P.K. Tripathy, Advocate


                          CORAM:
                          MR. JUSTICE R.K. PATTANAIK

                                              ORDER

       Order                                15.07.2022
       No.

       12.     1.      At the request of learned counsel for the parties, list this

matter on 5th August, 2022. A copy of the judgment in Executive Engineer Vrs. M/s. Sri Seetaram Rice Mill reported in (2012) AIR SCW 616 is produced by the learned counsel for the petitioner and the same be kept in record.

2. Interim order dated 29.11.2013 passed in Misc. Case No.2122 of 2013 shall continue till the next date.

(R.K. Pattanaik) Judge

TUDU