Manoranjan Pattnaik vs State Of Odisha & Others
2022 Latest Caselaw 3286 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                               WPC (OAC) No. 2281 of 2015

              Manoranjan Pattnaik                      ....           Petitioner
                                                       Mr. S. Behera, Advocate
                                          - Versus -
              State of Odisha & Others                     ....     Opposite Party
                                       Mr. N.K. Praharaj, Addl. Govt. Advocate

                         CORAM:
                           JUSTICE SASHIKANTA MISHRA

                                       ORDER

15.07.2022 Order No. 1. This matter is taken up through hybrid mode.

12.

2. Heard learned counsel for the petitioner and learned Addl. Govt. Advocate for the State.

3. Hearing concluded. Judgment reserved.

(Sashikanta Mishra) A.K. Rana Judge