Susanta Kumar Sahoo vs Mousumi Das
2022 Latest Caselaw 3013 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     RPFAM NO. 35 OF 2010
                       Susanta Kumar Sahoo                         Petitioner
                                                    Mr. P.K. Jena, Advocate
                                           -versus-
                       Mousumi Das                        .... Opp. Party
                                                          Mr. P.R. Dash, Advocate


                             CORAM:
                             JUSTICE K.R. MOHAPATRA
                                          ORDER

      Order No.                         07.07.2022
       8.         1.      This matter is taken up through hybrid mode.

2. This RPFAM has been filed assailing the judgment and order dated 9th April, 2010 passed by learned Judge, Family Court, Cuttack in Criminal Proceeding No.548 of 2009.

3. Learned counsel for the parties submit that parties are leading a happy conjugal life. Hence, they do not want to press the RPFAM.

4. Accordingly, the RPFAM stands dismissed as not pressed.

Urgent certified copy of this order be granted on proper application.

(K.R. Mohapatra) Judge bks