Dillip Kumar vs State Of Odisha And Others
2022 Latest Caselaw 752 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                               CRLREV No. 12 of 2022

              Dillip Kumar                          ....                   Petitioner
              [email protected]
                                                        Mr. Kishore Kumar Mishra
                                                                        Advocate
                                               -Versus -
              State Of Odisha and others                          Opposite Parties
                                                     ....

Mr. S.K. Mishra, Additional Standing Counsel (For opposite party no.1) Mr. B.N. Mohapatra, Advocate (For opposite party nos. 2 to 5)

CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_ 27.01.2022

Order No.

1. This matter is taken up through virtual mode.

2.

2. Heard argument. Judgment reserved.

(Sashikanta Mishra) Judge

B.C. Tudu