Abhiram Sahoo & Others vs Babaji Sahoo & Others
2022 Latest Caselaw 346 Ori

Citation : 2022 Latest Caselaw 346 Ori
Judgement Date : 12 January, 2022

Orissa High Court

Abhiram Sahoo & Others vs Babaji Sahoo & Others on 12 January, 2022

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                          RSA No.361 of 2007
             Abhiram Sahoo & Others                 ....           Appellants
                                                  Mr. D.R. Bhokta, Advocate

                                       -versus-
             Babaji Sahoo & Others                  ....          Respondents

                      CORAM:
                      MR. JUSTICE D.DASH
                                  ORDER

12.01.2022 Order No.

05. 1. This matter is taken up through Video Conferencing Mode.

2. Heard learned counsel for the Appellants. Perused the judgments passed by the Courts below.

3. Hearing is concluded.

4. Judgment is reserved.

(D.Dash) Judge Basu

Download the LatestLaws.com Mobile App