Kishori Prajapati & Others vs Chhotrai Mohanta & Others
2022 Latest Caselaw 340 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  R.S.A. No.45 of 2003


                Kishori Prajapati & Others            ....           Appellants
                                                    Mr. S.D. Das, Sr.Advocate

                                       -versus-
                Chhotrai Mohanta & Others          ....        Respondents
                                          Mr. B.S. Das, Advocate (R.1 to 7)

                          CORAM:
                          MR. JUSTICE D.DASH
                                          ORDER

12.01.2022

R.S.A. No.45 of 2003 & Order No. I.A. No.608 of 2021

19. 1. This matter is taken by video conferencing mode.

2. Heard Mr. S.D. Das, learned Senior Counsel for the Appellants and Mr. B.S. Das, learned counsel for the Respondents.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Himansu