Sri Madan Mohan Rm (Since vs Bhama Dei & Another
2022 Latest Caselaw 339 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                       RSA No.109 of 2005
             Sri Madan Mohan Rm (Since            ....              Appellants
             Dead) through his LRs
                                            Mr. S.P. Mishra, Sr. Advocate
                                       -versus-
             Bhama Dei & Another                  ....         Respondents
                                                  Mr. R.C. Rath, Advocate

                      CORAM:
                      MR. JUSTICE D.DASH
                                  ORDER

12.01.2022 Order No.

20. 1. This matter is taken up through Video Conferencing Mode.

2. Heard learned counsel for the Appellants and Mr. Mr.R.C.Rath, learned counsel for the Respondents.

3. Hearing is concluded.

As prayed for by Mr.R.C.Rath, learned counsel for the Respondents, he may file the written notes of submission within ten days hence.

4. Judgment is reserved.

(D.Dash) Judge Basu