Citation : 2022 Latest Caselaw 312 Ori
Judgement Date : 11 January, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
MACA No.907 of 2018
National Insurance Company Ltd. .... Appellant
Mr. Gautam Mishra, Sr. Advocate
-versus-
Gobardhan Chandra Pattanayak and
Others .... Respondents
Mr. K. Panigrahi, counsel for Respondents 1& 2
CORAM:
SHRI JUSTICE B. P. ROUTRAY
ORDER
11.01.2022 Order No.
08. 1. The matter is taken up through virtual mode.
2. Heard Mr. G. Mishra, learned senior counsel for the Appellant and Mr. K. Panigrahi, learned counsel for the claimant - Respondents.
3. Hearing concluded. Judgment reserved.
4. Parties are at liberty to file their respective written note of submissions and citations, if any, within seven days from today.
5. Copy of this order be uploaded in the High Court's Official Website as per Court's Notice No.514 dated 7th January, 2022.
( B.P. Routray) Judge M.K.Panda
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