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National Insurance Company Ltd vs Gautam Mahara And Others
2022 Latest Caselaw 1609 Ori

Citation : 2022 Latest Caselaw 1609 Ori
Judgement Date : 28 February, 2022

Orissa High Court
National Insurance Company Ltd vs Gautam Mahara And Others on 28 February, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             MACA No.467 of 2020
                    National Insurance Company Ltd.              ....           Appellant
                                                                Mr. J.R. Deo, Advocate
                                                  -versus-
                    Gautam Mahara and Others                     ....        Respondents
                                       Mr. B.B. Singh, counsel for Respondent No.1

                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                                ORDER

28.02.2022 Order No. I.A. No.725 of 2020

05. 1. As the certified copy of the impugned judgment has been filed in connected MACA No.463 of 2020, filing of the same in the present appeal is dispensed with.

2. I.A. is disposed of.

MACA No.467 of 2020

06. 3. Office is directed to complete the S.R.

4. Copy of the appeal memo along with connected documents be served on Mr. B.B. Singh, learned counsel appearing for Respondent No.1 within seven days.

5. List the matter on 24th March, 2022 along with MACA Nos.829, 830, 831, 832, 833, 834 and 835 of 2019 and other connected appeals mentioned in today's list.

( B.P. Routray) Judge M.K.Panda

 
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