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Srikanta Khuntia vs Union Of India And Others
2022 Latest Caselaw 1599 Ori

Citation : 2022 Latest Caselaw 1599 Ori
Judgement Date : 28 February, 2022

Orissa High Court
Srikanta Khuntia vs Union Of India And Others on 28 February, 2022
                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.2073 of 2022
                          Srikanta Khuntia                    ....             Petitioner
                                                          Mr. S.S. Pattanaik, Advocate
                                                    -versus-
                          Union of India and others           ....          Opp. Parties
                                                                 Mr.P.K. Parhi, ASGI

                                   CORAM:
                                   THE CHIEF JUSTICE
                                   JUSTICE R.K. PATTANAIK
                                                 ORDER

Order No. 28.02.2022

02. In view of the judgment dated 13th December, 2019 passed in W.P.(C) No.18124 of 2019 and batch of cases, the writ petition is disposed of in the above terms.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge

KC Bisoi

 
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