Citation : 2022 Latest Caselaw 1557 Ori
Judgement Date : 25 February, 2022
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 12002 of 2021
Kaviraj Parida .... Petitioner
Mr. Braja Kishore Sahoo, Advocate
-versus-
Director of Textiles, BBSR and Others .... Opposite Parties
Mr. S.N. Das, Addl. Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE A.K. MOHAPATRA
ORDER
Order No. 25.02.2022
02. In view of the common judgment dated 7th June 2021, passed by this Court in W.P.(C) No.13789 of 2019 (O.A.T. Bar Association, Cuttack v. Union of India and others) and batch, the present writ petition does not survive. It is disposed of as such.
(Dr. S. Muralidhar) Chief Justice
(A.K. Mohapatra) Judge S.K. Jena/P.A.
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