The Divisional Manager vs Brushadhwaja Gouda And Another
2022 Latest Caselaw 1486 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.1 of 2019
                    The Divisional Manager, New India
                    Assurance Company Ltd.                   ....           Appellant
                                                          Mr. G.P. Dutta, Advocate
                                               -versus-
                    Brushadhwaja Gouda and Another           ....        Respondents
                                        Mr. D.C. Dey, counsel for Respondent No.1

                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

21.02.2022 Order No.

08. 1. Heard Mr. G.P. Dutta, learned counsel for the insurer-

Appellant and Mr. D.C. Day, learned counsel for the claimant - Respondent.

2. Mr. Dutta undertakes to file the copies of depositions in course of the day.

3. Hearing concluded. Judgment is reserved.

( B.P. Routray) Judge M.K.Panda