Bhruba Charan Mandal (Since Dead) vs Board Of Revenue And Others
2022 Latest Caselaw 1484 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            OJC No. 4823 of 2002



                 Bhruba Charan Mandal (since dead) ....            Petitioners
                 represented through his LRs and
                 Others
                                                    Mr. J. Bhuyan, Advocate
                                           -versus-
                 Board of Revenue and Others        ....      Opposite Parties
                                    Mr. Debakanta Mohanty, Addl. Govt. Advocate

                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE R.K. PATTANAIK
                                              ORDER

Order No. 21.02.2022

21. 1. Heard learned counsel for the parties.

2. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Jena/P.A.