Subhendra Mohanty vs State Of Odisha And Others
2022 Latest Caselaw 1483 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No. 30745 of 2011



                 Subhendra Mohanty                      ....            Petitioner
                                               Mr. G.A.R. Dora, Senior Advocate
                                            -versus-
                 State of Odisha and Others             ....      Opposite Parties
                                            Mr. P.K. Muduli, Addl. Govt. Advocate

                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE R.K. PATTANAIK
                                             ORDER

Order No. 21.02.2022

11. 1. Heard learned counsel for the parties.

2. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Jena/P.A.