Nukhuri Naik & Others vs Birabar Dhar & Others
2022 Latest Caselaw 1475 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        R.S.A. No.332 of 2008
                      Nukhuri Naik & Others                   ....           Appellants
                                                             Mr.P.K. Rath-1, Advocate


                                                  -versus-
                      Birabar Dhar & Others                   ....         Respondents
                                                                      Mr. Bhaskar Ch.
                                                                      Panda, Advocate



                                CORAM:
                                MR. JUSTICE D.DASH
                                                 ORDER

21.02.2022 Order No.

08. 1. This matter is taken up through video conferencing mode.

2. Heard learned counsel for the parties in the matter of admission of this Appeal.

3. Hearing being concluded; judgment is reserved.

3. Accepting the submission of the learned counsel for the parties, they are permitted to file the written note of submission by end of this week.

(D. Dash) Judge

Himansu