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Pradeep Kumar Sahoo vs The Principal Secretary To Govt
2022 Latest Caselaw 1391 Ori

Citation : 2022 Latest Caselaw 1391 Ori
Judgement Date : 16 February, 2022

Orissa High Court
Pradeep Kumar Sahoo vs The Principal Secretary To Govt on 16 February, 2022
                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                            W.P.(C) No.23683 of 2021
                                       &
                            W.P.(C) No 23682 of 3021
                 Pradeep Kumar Sahoo                    ....          Petitioner
                                                       Mr.Karunakar Rath, Adv.
                                            -versus-
                 The Principal Secretary to Govt.       ....     Opposite Parties
                 S & ME Department & ors.
                                                    Mr.Biswajeet Mohanty, SC
                                               For School and Mass Education


                          CORAM:
                          MR. JUSTICE S.K. PANIGRAHI
                                      ORDER

Order No. 16.02.2022 02 1. This matter is taken up by hybrid mode.

2. Heard learned counsel for the parties. Hearing is concluded. Judgment/order is reserved.

( S.K. Panigrahi) Judge

LB

 
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