Pratap Chandra Mahanta And vs State Of Odisha(Vigilance)
2022 Latest Caselaw 1390 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    CRLREV No.135 of 2018

                    Pratap Chandra Mahanta and             ....           Petitioners
                    another
                                                      Mr. S.R. Mohapatra, Advocate
                                                 -versus-
                    State of Odisha(Vigilance)            ....       Opposite Party
                                                        Mr. Sangram Das, Standing
                                                                         Counsel.
                                            CORAM:
                               JUSTICE A.K. MOHAPATRA

                                               ORDER

Order No.                                     16.02.2022
     09.       1.      This matter is taken up through Hybrid Arrangement (Virtual
               /Physical Mode).

2. Heard learned counsels for both the parties.

Hearing is concluded and judgment is reserved.

Jagabandhu ( A.K. Mohapatra ) Judge