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Ex-Cfn Jagadish Chandra Mohanty vs Union Of India And Others
2022 Latest Caselaw 1358 Ori

Citation : 2022 Latest Caselaw 1358 Ori
Judgement Date : 15 February, 2022

Orissa High Court
Ex-Cfn Jagadish Chandra Mohanty vs Union Of India And Others on 15 February, 2022
                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P. (C) No.24808 of 2013

            Ex-CFN Jagadish Chandra Mohanty         ....          Petitioner
            @ Mohapatra
                                         Mr. Bisikesan Pradhan, Advocate
                                      -versus-
            Union of India and others               .... Opposite Parties
                                                    Mr. P. K. Parhi, ASGI

                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE R. K. PATTANAIK

                                         ORDER

15.02.2022 Order No.

06. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge M.Panda

 
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